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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2)(xiv) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(xiv)[ one member of the non-teaching staff to be elected jointly by such officers, non-teaching staff and field workers as are members of the Court] [Clauses (iiia), (iiib), (iiic), (xv) inserted and clauses (v), (va), (vii), (viia), (viib), (xiv) substituted by W. B. Act 21 of 1996.].