Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 163] [Entire Act] State of Karnataka - Subsection Section 163(5) in Karnataka Police Act, 1963 (5)All rules made under this Act shall, subject to any modification made under subsection (4), have effect as if enacted in this Act.
