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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(4)(i) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(i)a panchayat employee qualified to vote at such election may exercise his right to vote but where he does so he shall, give no manner in which he proposes to vote or voted: