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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(c) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

(c)must ensure that its systems, processes and account be inspected annually by an expert and this expert must forward the inspection report within one month from the date of inspection to the Authority;