Karnataka High Court
M/S Swamy Construction Company vs Shrishama Fine Chemicals & ... on 20 March, 2012
Author: A.S.Bopanna
Bench: A.S. Bopanna
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 20TH DAY OF MARCH 2012
BEEORE
THE HON'BLE MR. JUSTICE A.S. BOPANNA
COMPANY PETITION NO.55/1997
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Represented dv its Proorietor * dSP
PKrishuasxvam\ ,,, Petitioner
(By SrLS, F Shire Prakash & 13 rijesh. Chander Guru Arh..'s.)
And:
M/s Shrhhama Fine Chemicals and
Pharmaceuticals Limited
Admini.stration Office at i;t Floor
Shivaprasad Complex
1/ S. Museum Road
Bangalore ka60 001
An.d Registered office at
Doddabailap ore
Bangalore District 56.1 203 --
Represent.ed. 5 1s CkaD &
Managing DiL'cctor
Mr. R Coyal ... Respondent
(By çgg• VShost -i ii/s A nihothri Assts, M/s Kast u. :1 Scsi 5 Aovs ..
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