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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(1) in Chhattisgarh Public Distribution System (Control) Order, 2004

(1)Any person aggrieved by an order of the designated officer denying the issue or renewal of a ration card or cancellation of the ration card may appeal to the Collector/ Additional Collector within 30 days of the date of receipt of the order.