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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Greater Bengaluru City Corporation -

Section 80(6) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(6)A person shall cease to be a member of the standing committee if heceases to be a Corporation member or if he absents himself without thepermission of the standing committee for three consecutive meetings of thestanding committee.