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[Cites 0, Cited by 0] [Section 97A] [Entire Act]

State of Gujarat - Subsection

Section 97A(b) in The Gujarat Industrial Relations Act, 1946

(b)if such stoppage is in support of, or in sympathy with, a strike which is illegal under this Act or the Industrial Disputes Act, 1947, (XIV of 1947.) or any other law for the time being in force, whether or not in the same industry, occupation or undertaking.]