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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1)(f) in The West Bengal Co-Operative Societies Act, 1983

(f)to make co-operative credit adequately available to the primary co-operative credit societies of any particular area in the State from the State Co-operative Bank,