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Union of India - Section

Section 40 in The Insecticides Rules, 1971

40. Respiratory devices.

- For preventing inhalation of toxic dusts, vapours or gases, the workers shall use any of the following types of respirators or gas masks suitable for the purpose, namely: -
(a)Chemical-Cartridge respirator;
(b)Supplied-Air respirator;
(c)Demand flow type respirator;
(d)Full-face or half-face gas masks with canister.
In no case shall the concentrates of insecticides in the air where the insecticides are mixed exceed the maximum permissible values.