Bombay High Court
Chitali Botting Limited vs Brihan Karan Sugar Syndicate Private ... on 28 July, 2022
Bench: G.S. Patel, Gauri Godse
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 19140 OF 2022
In
COMMERCIAL APPEAL STAMP NO. 19047 OF 2022
Chitali Botting Limited ....PETITIONER
V/S
Brihan Karan Sugar Syndicate Private Limited....RESPONDENT
Dr A Chandrachus i/b Patil Pavan Suryaprakash for Appellant Mr H Kane a/w Mr A Kane, Mr Ajaraj Bagwe i/b W S Kane & Co for Respondent CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 28th July, 2022 P.C. :
By consent S. O. to 04-08-2022 @ 2.30 for orders. Ad-interim relief, if any, to continue till then.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 28/07/2022 ::: Downloaded on - 29/07/2022 16:06:17 :::