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[Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(5)(k) in Rajasthan Land Revenue (Land Records) Rules, 1957

(k)the ejectments, abandonments or setting of cultivators; (1) any change in the character of Government land, particularly conversion of all kinds of land for example agriculture to Industrial area, petrol pumps, etc. or vice versa: