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Gujarat High Court

Katha Sureshbhai Hirpara vs Sardar Vallabhbhai National Institute ... on 13 August, 2018

Author: K.M.Thaker

Bench: K.M.Thaker

          C/SCA/11044/2018                              ORDER



           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CIVIL APPLICATION NO. 11044 of 2018

==========================================================
                 KATHA SURESHBHAI HIRPARA
                           Versus
    SARDAR VALLABHBHAI NATIONAL INSTITUTE OF TECHNOLOGY
                          (SVNIT)
==========================================================
Appearance:
MS HETVI H SANCHETI(5618) for the PETITIONER(s) No. 1
MS MEGHA JANI(1028) for the RESPONDENT(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE K.M.THAKER

                             Date : 13/08/2018
                              ORAL ORDER

Learned   advocate   for   the   petitioner   has  served   an affidavit  to learned   advocate  for  the  respondent,   who   needs   time   to   consider   the  details mentioned in the affidavit.

S.O. to 16.8.2018.

(K.M.THAKER, J) KAUSHIK D. CHAUHAN Page 1 of 1