Gujarat High Court
Katha Sureshbhai Hirpara vs Sardar Vallabhbhai National Institute ... on 13 August, 2018
Author: K.M.Thaker
Bench: K.M.Thaker
C/SCA/11044/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11044 of 2018
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KATHA SURESHBHAI HIRPARA
Versus
SARDAR VALLABHBHAI NATIONAL INSTITUTE OF TECHNOLOGY
(SVNIT)
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Appearance:
MS HETVI H SANCHETI(5618) for the PETITIONER(s) No. 1
MS MEGHA JANI(1028) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
Date : 13/08/2018
ORAL ORDER
Learned advocate for the petitioner has served an affidavit to learned advocate for the respondent, who needs time to consider the details mentioned in the affidavit.
S.O. to 16.8.2018.
(K.M.THAKER, J) KAUSHIK D. CHAUHAN Page 1 of 1