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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(64) in West Bengal Municipal Act, 1993

(64)[ "year" means a financial year beginning on the first day of April and ending on the thirty-first day of March of the following year.] [Substituted by section 2 of the W B Municipal (Amendment) Act, 2006 (West Bengal Act 22 of 2006) w.e.f. 1.10.2006. for '(64) 'year' means a financial year beginning on the first day of April.][Inserted by the West Bengal Act 32 of 1997, w.e.f. 18.3.1998.]