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Union of India - Section

Section 5 in The Transplantation of Human Organs Rules, 1995

5. Preservation of organs

. - The organ removed shall be preserved according to current and accepted scientific methods in order to ensure viability for the purpose of transplantation.[Provided that the eye ball removed shall be preserved in the following three steps, namely:-
(i)short-term preservation;
(ii)medium-term preservation;
(iii)long-term preservation, and suitable media shall be used for preservation.]