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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 6 in The Oil And Natural Gas Commission Act, 1959

6. Disqualifications for beining appointed, or for continuing, as member of the Commission.

A person shall be disqualified for being appointed or for continuing as a member, if he has, directly or indirectly, any interest in a subsisting contract made with, or in any work being done for, the Commission.