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State of Mizoram - Section

Section 258 in Mizoram Excise Rules, 1983

258. Accounts to be maintained in the prescribed form.

- The daily accounts of transactions which holders of licences for the sale of any intoxicant are required to keep up shall be maintained in the prescribed forms of account books, which may be obtained at District Excise offices or the Commissioner's office. The accounts may be kept in English.