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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(10) in The Karnataka Tank Conservation and Development Authority Act, 2014

(10)to facilitate for impounding storm water drainage system, reduce of remove siltation of tanks by taking up appropriate soil and water conservation measures including afforestation and to augment recharge of ground water aquifers and revive borewells;