Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 53] [Entire Act] State of Kerala - Subsection Section 53(f) in Kerala Cooperative Societies Act, 1969 (f)give financial assistance in any other form, including subsidies, to any society.
