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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(1)(xi) in A.P.J. Abdul Kalam Technological University Act, 2015

(xi)One member nominated by the Government from among the representatives of the students elected to the Board of Governors in the manner as may be prescribed in the Statutes;