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[Cites 0, Cited by 0] [Section 526] [Entire Act]

State of Punjab - Subsection

Section 526(5) in Punjab Jail Manual, 1996

(5)The Head Warder shall enquire as to the cause of complaint of any prisoner concerning his food. If the complaint is of short distribution, he shall have the ration weighed there and then, and if the quantity is short have the deficiency supplied and report the defaulting cook to the Deputy Superintendent.