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[Cites 0, Cited by 0] [Section 261(1)] [Section 261] [Entire Act]

State of Rajasthan - Subsection

Section 261(1)(h) in Rajasthan Land Revenue Act 1956

(h)prescribing the manner of notifying the date, time and place fixed for reading out the Wajib-ul-arz or Dastoor Ganwai to the inhabit-ants of the village concerned,