Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in Nims University Rajasthan, Jaipur Act, 2008 6. University to be self-financed. - 1 he University shall be self -financed and shall not be entitled to receive any grant or other financial assistance from the State Government.
