Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95A] [Entire Act] State of Uttarakhand - Subsection Section 95A(2) in Uttarakhand Co-Operative Societies Act, 2003 (2)A certificate issued by the Registrar under sub-section (10 shall be final and conclusive proof of the dues which shall be executable under section 92.
