Section 9 in National Savings Certificates (VIII Issue) Rules, 1989
9. Certificate in lieu of proceeds of old certificates.
- A holder of an old certificate entitled to encash that certificate may make an application in Form 1 for the grant of a certificate under these rules; on receipt of such an application, there shall be issued to the applicant a certificate under these rules, the date of issue being the date on which the old certificate duly discharged is presented.
