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[Cites 1, Cited by 5]

Himachal Pradesh High Court

United India Insurance Company Ltd. vs . Sarswati on 17 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

United India Insurance Company Ltd. vs. Sarswati and others.

.

FAO No.147 of 2014 with FAO Nos. 356, 361 and 412

of 2016.

FAO No. 147 of 2014 17.03.2022. Present: Mr. Ishan Sharma, Advocate, for the appellant.

None for respondents No. 1 to 3.

Mr. Yogesh Kumar Chandel, Advocate, for respondent No.4.

Mr. Surinder Saklani, Advocate, for respondent No.5.

FAO No. 356 of 2016 Mr. Ishan Sharma, Advocate, for the appellant.

Mr. Sandeep K. Sharma, Advocate, for respondents No. 1 to 3.

Mr. Yogesh Kumar Chandel, Advocate, for respondent No.4.

None for respondent No.5.

FAO No. 361 of 2016

Mr. Ishan Sharma, Advocate, for the appellant.

None for respondents No. 1 to 4.

Mr. Yogesh Kumar Chandel, Advocate, for respondent No.5.

FAO No.412 of 2016

Mr. Yogesh Kumar Chandel, Advocate, for the appellant.

Mr. Ishan Sharma, Advocate, for respondent No.1.

Mr. Sandeep K. Sharma, Advocate, for respondents No. 2 to 4.

List on 07.04.2022 along with FAO No. 432 of 2016.

(Tarlok Singh Chauhan) Judge 17th March, 2022.

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