Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(c) in Assam Opium Smoking Act, 1927

(c)to arrest any person found in such place whom he has reason to believe to be guilty of an offence under this Act;