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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(3) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(3)Subject to the provisions of the Act, a recognised Intermediate Colleges shall have at least the following non-teaching staff :-
(i)Head Clerk-cum-Accountant - One
(ii)Cashier-cum-Counter Clerk - One
(iii)Typist - One
(iv)Asstt. Librarian - One
(v)Class IV employees - Three.