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State of Tamilnadu - Section

Section 18BB in Tamil Nadu Prohibition Act, 1937

18BB. [ Special fee on import of excisable articles. [Inserted by Tamil Nadu Act No. 23 of 2008.]

- A special fee at such rate not exceeding rupees one thousand per proof litre, as the State Government may, from time to time, by notification specify, shall be levied on all excisable articles permitted to be imported under this Act.]