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Calcutta High Court (Appellete Side)

Tarak Roy Chowdhury vs Lalmohan Shaw And Others on 1 February, 2019

1 S/L. 58.

February 1, 2019.

MNS.

C. O. No. 235 of 2019 Tarak Roy Chowdhury Vs. Lalmohan Shaw and others Mr. Hiranmay Bhattacharyya, Mr. Tanmoy Mukherjee, Mr. Sounak Bhattacharya ...for the petitioner. On the prayer of learned counsel for the petitioner, the petitioner is directed to file a supplementary affidavit to this revisional application on February 5, 2019, when the matter will appear under the same heading.

(Sabyasachi Bhattacharyya, J.)