Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 65 in Companies (Court) Rules, 1959 65. Form of minute and notice of registration. - The minute may be in Form No. 31, and the notice of registration of the order and the minute shall be in Form No. 32.Variation of Rights of any Class of Shareholders [Section 107]
