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State of Tamilnadu - Section

Section 84 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

84. Slope of ramps.

- The employer shall ensure at a construction site of a building or other construction work that every ramp has a slope not exceeding one in eight and the total rise of a continuous ramp used by building workers carrying material or using wheel-barrows does not exceed 3.7 metres unless broken/by horizontal landing of at least 1.2 metres in length or as provided in accordance with the relevant/national standards.