Supreme Court - Daily Orders
Budhi Ram Dead Thr. Lrs vs Nikku Ram on 27 February, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.44 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2515/2023
(Arising out of impugned final judgment and order dated 29-08-2022
in RSA No. 566/2011 passed by the High Court Of Himachal Pradesh at
Shimla)
BUDHI RAM DEAD THR. LRS PETITIONER(S)
VERSUS
NIKKU RAM & ORS. RESPONDENT(S)
(FOR ADMISSION and I.R. and IA No.15508/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.15509/2023-EXEMPTION FROM
FILING O.T)
Date : 27-02-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Neeraj Shekhar, AOR
Mr. Ashutosh Thakur, Adv.
Dr. Sumit Kumar, Adv.
Mr. Keshav Baheti, Adv.
Ms. Mrigna Shekhar, Adv.
Ms. Aarushi Singh, Adv.
For Respondent(s) Mr. Ravi Bakshi, Adv.
Ms. Sayma Feroz, Adv.
Mr. Chander Shekhar Ashri, AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter dated 25.02.2023.
List the matter on 20.03.2023.
Signature Not Verified(JAGDISH KUMAR) Digitally signed by Jagdish Kumar Date: 2023.02.28 (RENU KAPOOR) COURT MASTER (SH) 17:34:30 IST Reason: ASSISTANT REGISTRAR