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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(12) in The Goa, Daman and Diu Public Health Act, 1985

(12)[ "Health Officer" means the Health Officer or Medical Officer in charge of Primary Health Centre or Urban Health Centre or any other officer of Health Services appointed by the Government under section 8;] [Substituted by Amendment Act 7 of 1987.]