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[Cites 0, Cited by 0] [Section 326(2)] [Section 326] [Entire Act]

State of Maharashtra - Subsection

Section 326(2)(b1) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b1)[ by any other mode, including electronic media as the Chief Officer may think fit; or] [Clause (b-1) was inserted by Maharashtra 10 of 2010, Section 109, (w.e.f. 1-6-2010).]