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[Cites 0, Cited by 0] [Section 177] [Entire Act]

State of Goa - Subsection

Section 177(d) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(d)where it is required, in case of use of fixed ladders, sufficient foot-hold and hand-hold are provided for use by the building worker;