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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(p) in Himachal Pradesh Board of School Education Act, 1968

(p)[ "School Education" means all education upto the twelfth class, immediately preceding the stage of entry to course leading to the first degree of a University established by law in India and includes plus two scheme but does not include technical education;] [Clause (p) substituted vide Act No. 15 of 1992.]