Section 3(j) in The Marine Products Export Development Authority Act, 1972
(j)"owner", in relation to any fishing vessel or in relation to any processing plant or storage premises for marine products or in relation to any conveyance used for the transport of marine products, includes-(i)any agent of the owner; and(ii)a mortgagee, lessee or other person in actual possession of the fishing vessel, processing plant, storage premises or conveyance;
