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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(vi) in The Orissa Animal Contagious Diseases Rules, 1957

(vi)"Magistrate" means the District Magistrate or Deputy Commissioner, Additional District Magistrate, Sub-divisional Magistrate or Revenue Divisional Officer or Deputy or Sub-Deputy Magistrate in charge of a particular area.