Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs M/S Sterling Oil Resources Ltd. on 17 January, 2020
Bench: Ashok Bhushan, M.R. Shah
ITEM NO.16 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 45579/2019
(Arising out of impugned final judgment and order dated 01-07-2019
in ITA No. 341/2017 passed by the High Court of Judicature at
Bombay)
PRINCIPAL COMMISSIONER OF INCOME TAX 13, MUMBAI Petitioner(s)
VERSUS
M/S STERLING OIL RESOURCES LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.3528/2020-CONDONATION OF DELAY IN
FILING and IA No.3529/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 17-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. K.M. Natraj,ASG
Ms. Nianjana Singh,Adv.
Mr. Balaji Srinivasan,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) … @ Diary No.37343/2019.
(NARENDRA PRASAD) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2020.01.17 18:53:50 IST Reason: