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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax ... vs M/S Sterling Oil Resources Ltd. on 17 January, 2020

Bench: Ashok Bhushan, M.R. Shah

     ITEM NO.16                               COURT NO.9                  SECTION IX

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 45579/2019

     (Arising out of impugned final judgment and order dated 01-07-2019
     in ITA No. 341/2017 passed by the High Court of Judicature at
     Bombay)

     PRINCIPAL COMMISSIONER OF INCOME TAX 13, MUMBAI                       Petitioner(s)

                                                     VERSUS

     M/S STERLING OIL RESOURCES LTD.                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.3528/2020-CONDONATION OF DELAY IN
     FILING and IA No.3529/2020-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)


     Date : 17-01-2020 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE M.R. SHAH


     For Petitioner(s)                   Mr. K.M. Natraj,ASG
                                         Ms. Nianjana Singh,Adv.
                                         Mr. Balaji Srinivasan,Adv.
                                         Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) … @ Diary No.37343/2019.

(NARENDRA PRASAD) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2020.01.17 18:53:50 IST Reason: