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Central Administrative Tribunal - Delhi

Dr V P Garg vs Prakash Javadekar &Amp; Ors on 22 December, 2017

            Central Administrative Tribunal
              Principal Bench, New Delhi
                C.P.No.779/2017 in O.A. No.2774/2016

                                Friday, this the 22nd day of December 2017

        Hon'ble Mr. Justice Permod Kohli, Chairman
         Hon'ble Mr. K.N. Shrivastava, Member (A)
1.   Dr. V.P. Garg, (Retd. Principal),
     Aged about 72 years,
     S/o Late Dr. G.R. Garg
     R/o B-2/48A, Keshavpuram,
     New Delhi - 110035

2.   Mrs. C. Sarla Devi, (TGT)
     Aged about 59 years,
     W/o Sh. V.V. Subba Rao
     R/o 44-8-4, Narasiah Street,
     Gunadala, Vijaywada, A.P.

3.   Sh. D.M. Banerjee, (Retd. TGT)
     Aged about 65 years
     S/o Late Sh. G.C. Banerjee
     R/o 54-A, Model Town,
     Balia, P.O. - Garia, Kolkata,

4.   Sh. D.R. Yadav, (Retd. Principal)
     Aged about 61 years
     S/o Late Sh. R.C. Yadav
     R/o E-926, MIG Flats,
     Sector - 11, Pratap Vihar, Ghaziabad, U.P.

5.   Sh. Nissar Ahmed (Retd. Principal)
     Aged about 64 years
     S/o Sh. R. Ahmed
     R/o C-10, Shaheen Bagh,
     Abdul Fazal Enclave - II,
     Okhla Jamia Nagar, New Delhi

6.   Mrs. Pramila Jain (PGT)
     Aged about 57 years
     W/o Sh. N.K. Jain
     R/o 38, Neelgiri Apartments,
     Sector - 9, Rohini, Delhi

7.   Mrs. Sarita Srivastav (Retd. PGT)
     Aged about 63 years
     W/o Sh. Udai Saxena
     R/o 23, Silver Estate, Bagmugalia, Bhopal, M.P.
                                    2




8.    Dr. S.C. Dubey (Retd. Vice Principal)
      Aged about 64 years
      S/o Late Sh. K.L. Dubey
      R/o Scheme No. 34,
      House No. 340, Opposite Verma Tol Kanta, Neemuch (M.P.)

9.    Mrs. Suneeta Malhotra (PGT)
      Aged about 59 years
      W/o Sh. K.K. Malhotra
      R/o B-2B/37, Janakpuri, New Delhi - 110058.

10.   Mrs. Sunita Gupta (PGT)
      Aged about 56 years
      W/o Sh. V.K. Gupta
      R/o House No. 2/III, KV Teachers Colony, Morar Cantt,
      Gwalior, M.P.

11.   Mrs. Sushma Kumari (PGT)
      Aged about 54 years
      W/o Sh. R.C. Sharma
      R/o 387, Nimri Colony,
      Ashok Vihar, Phase - IV, Delhi - 110052

12.   Mrs. Usha Pillai (Retd. Principal)
      Aged about 64 years
      W/o Sh. K.G.A. Pillai
      R/o B-2/102, Paradise Apartment, Patparganj, Plot No. 40,
      Delhi - 110092

13.   Sh. V.D. Gullapalli (Retd. Principal)
      Aged about 67 years
      S/o Sh. D.N. Gullapalli
      R/o 1, Grihlakhami, Ganesh Colony, Pipe Line Road,
      Ahmad Nagar - 414003

14.   Sh. A.K. Katiyar (Retd. Principal)
      Aged about 66 years
      S/o Late Sh. Ram Snehi Katiyar
      R/o E-45, Ambedkarpuram, Avas Vikas I Panki Road,
      Kalyanpur, Kanpur, U.P.

15.   Mrs. V.V. Gullapalli (Retd. Principal)
      Aged about 67 years
      W/o Sh. V.D. Gullapalli
      R/o 1, Grihlakhami, Ganesh Colony, Pipe Line Road, ]
      Ahmad Nagar-414003.
                                                              ...Applicants

(Mr. Deepak Verma, Advocate for Mr. E J Verghese, Advocate)
                                       3



                                   Versus

1.   Shri Prakash Javedekar, Chairman
     Kendriya Vidyalaya Sangathan,
     Shastri Bhawan, New Delhi - 110 011

2.   Shri Santhosh Kumar Mall
     Commissioner,
     Kendriya Vidyalaya Sangathan,
     18, Institutional Area,
     Shaheed Jeet Singh Marg, New Delhi-110016

3.   Shri A N Jha
     Secretary,
     Department of Expenditure,
     Ministry of Finance, North Block, New Delhi.
                                                                  ..Respondents
(Mr. S Rajappa, Advocate)

                            O R D E R (ORAL)

Justice Permod Kohli:

The respondents have passed the order extending the GPF pension. This satisfies the directions of the Tribunal contained in the order dated 05.04.2017 in O.A. No.2774/2016. Since the respondents have granted GPF pension, further steps may be taken for release of benefits within a period of two months from the date of receipt of a copy of this order.

2. With these observations, present proceedings are hereby dropped.





( K.N. Shrivastava )                            ( Justice Permod Kohli )
 Member (A)                                                Chairman

December 22, 2017
/sunil/