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Supreme Court - Daily Orders

Prabha Devi And Ors. Etc. vs Govt Of Nct Of Delhi And Ors. Etc. on 2 September, 2016

Bench: S.A. Bobde, Ashok Bhushan

     ITEM NO.42                              COURT NO.12                SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   Nos.25048-25049/2016

     (Arising out of impugned final judgment and order dated 12/05/2016
     in WPC No.8055/2015 and WPC No.8847/2015 passed by the High Court
     Of Delhi At New Delhi)

     PRABHA DEVI AND ORS. ETC.                                          Petitioner(s)

                                                    VERSUS

     GOVT OF NCT OF DELHI AND ORS. ETC.                                 Respondent(s)

     (With appln. (s) for permission to file additional documents and
     interim relief and office report)

     Date : 02/09/2016 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)                 Mr. Jai Singh Mann, Adv.
                                       For Mr. Satish Kumar,Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petitions are dismissed. As a sequel to the above, pending interlocutory applications, if any, stand disposed.




                         (Sanjay Kumar-II)                          (Indu Pokhriyal)
                          Court Master                                Court Master




Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2016.09.02
16:41:23 IST
Reason: