Supreme Court - Daily Orders
Prabha Devi And Ors. Etc. vs Govt Of Nct Of Delhi And Ors. Etc. on 2 September, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.42 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.25048-25049/2016
(Arising out of impugned final judgment and order dated 12/05/2016
in WPC No.8055/2015 and WPC No.8847/2015 passed by the High Court
Of Delhi At New Delhi)
PRABHA DEVI AND ORS. ETC. Petitioner(s)
VERSUS
GOVT OF NCT OF DELHI AND ORS. ETC. Respondent(s)
(With appln. (s) for permission to file additional documents and
interim relief and office report)
Date : 02/09/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Jai Singh Mann, Adv.
For Mr. Satish Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed. As a sequel to the above, pending interlocutory applications, if any, stand disposed.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.09.02
16:41:23 IST
Reason: