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Madhya Pradesh High Court

Gauri Shankar Bisen vs Sanjay Nagayach on 21 April, 2022

Author: Rajeev Kumar Dubey

Bench: Rajeev Kumar Dubey

                                                                             1
                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                   MCRC No. 32853 of 2019
                                                        (GAURI SHANKAR BISEN Vs SANJAY NAGAYACH AND OTHERS)

                                      Dated : 21-04-2022
                                             Shri Manish Datt, Senior Advocate with Shri Aditya Gupta, counsel for the

                                      applicant.
                                             Shri Praveen Dubey, counsel for the respondent No.1.

Shri Abhay Raj Singh Chouhan, Panel Lawyer for the respondent No.2/State.

Learned counsel for the applicant seeks time to argue the matter.

Prayer is allowed.

List the matter on 11.05.2022. I.R. to continue till the next date of hearing. It is made clear that no further adjournment shall be given on the next date of hearing.

(RAJEEV KUMAR DUBEY) JUDGE (ra) Signature Not Verified SAN Digitally signed by RANJEET AHIRWAL Date: 2022.04.21 16:14:02 IST