Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 420 in The U.P. Co-operative Societies Rules, 1968 420. [ [Omitted by Notification No.2700/XLIX-1-94-7(1)-94, dated 15.7.94.] * * *]
