Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Kerala - Subsection Section 84(i) in The Kerala Value Added Tax Act, 2003 (i)is produced by any person or has been seized from the custody or control of any person, in either case, under this Act or under any other law, or
