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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(h) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(h)"Standing Committee/General Administration Committee" means the Standing Committee/General Administration Committee of the Gram Panchayat, Janpad Panchayat or Zila Panchayat, as the case may be, constituted under the provisions of the Act;