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[Cites 0, Cited by 0] [Section 33A(2)] [Section 33A] [Entire Act]

State of Odisha - Subsection

Section 33A(2)(i) in The Orissa Zilla Parishad Act, 1991

(i)while holding an elective office under any Samiti or Grama Panchayat he shall be deemed to have ceased to hold the first elected office; or