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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(ii) in Telangana Khadi and Village Industries Board Act, 1958

(ii)[ 'Commission' means the Khadi and Village Industries Commission established under section 4 of the Khadi & Village Industries Commission Act, 1956, (Central Act 61 of 1956);] [Substituted by Act No.5 of 1962.]