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Central Administrative Tribunal - Delhi

Love Thakur vs Rajesh Bhushan Secretary M/O Health And ... on 25 July, 2022

                                    1
                                                         C.P. No.90/2022
Item No. 79

                   CENTRAL ADMINISTRATIVE TRIBUNAL
                      PRINCIPAL BENCH, NEW DELHI

                            C.P. No. 90/2022 IN
                            O.A. No. 2487/2016

                       This the 25th Day of July, 2022

       Hon'ble Mr. R.N. Singh, Member (J)
       Hon'ble Mr. Tarun Shridhar, Member (A)

       1.     Love Thakur, Age-39 years,
              S/o Sh. Mukteshwar Thakur,
              B-66/5, Baljit Nagar,
              Nangloi, Delhi-86

       2.     Nitin Kumar Gupta, Age-27 years,
              S/o Sh. Suresh Chand Garg,
              H.No.-68, Near Post Office,
              Siraspur, Delhi

       3.     Ravi, Age-31 years,
              S/o Late Sh. Mahender,
              D-11, Dispensary Chowk,
              Bhajanpur, Delhi-53

       4.     Rutesh Kumar, Age-29 years,
              S/o Sh. Netrapal Singh,
              C-1029, Netaji Nagar,
              Delhi-23.

       5.     Ms. Bhagwati, Age-26 years,
              D/o Sh. Rajinder Singh,
              H-479, Type-II,
              Kali Bari Marg,
              New Delhi-110001

       6.     Ms. Priyanka, Age-31,
              D/o Sh. Rajinder Singh,
              25, Baldev Park,
              New Delhi-51.
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                                                  C.P. No.90/2022
Item No. 79

       7.     Kundan Lal, Age-35 years,
              S/o Sh. Inderpal,
              2/96, Harijan Basti,
              New Rohtak Road,
              New Delhi-110005

       8.     Ravi Kumar, Age-33 years,
              S/o Sh. Khub Ram,
              H.No. - 573m
              Near Old SBI Bank,
              Badli Village, Delhi-42

       9.     Ms. Meenal Sardar, Age-28 years,
              D/o Sh. Vinayak Sardar,
              R/o A-48, Gali No. -7,
              Shakti Vihar, Mohan Garden,
              Uttam Nagar, Delhi-59.

       10.    Naveen Rajput, Age-26 years,
              S/o Sh. Naresh Kumar,
              H.No. - 6755, Qila Kadam Sharif,
              Nabi Karim, Pahar Ganj,
              New Delhi-55

       11.    Vicky Goyal, Age-30 years,
              S/o Sh. Parmod Goyal,
              H.No.-1435, Faiz Ganj,
              Bahadur Garh Road,
              Delhi-110006

       12.    Ms. Pushpa, Age-36 years,
              D/o Sh. Paltan Lal,
              H.No.-B-63, Rani Garden
              Shashtri Nagar,
              Delhi-31.

       13.    Ms. Veenu Kasturia, Age-32 years,
              D/o Late Sh. Vinod Kumar Kapoor,
              H.No. A-107, Srajmal Vihar,
              Delhi-110092
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                                                            C.P. No.90/2022
Item No. 79

       14.    Ashok Kumar Soni, Age-38 years,
              S/o Late Sh. J.L. Soni,
              D-263/2, Krishna Park,
              Khanpur, Delhi-62

       15.    Sandeep Singh Negi, Age-27 years,
              S/o Sh. Vikram Singh Negi,
              B-109, Azad Vihar,
              Khora Colony, Ghaziabad, UP

       16.    Pakaj Kumar, Age-29 years,
              S/o Sh. Suender Kumar,
              621/1A/2B, 18 Quarter,
              Vishwas Nagar,
              Vishnu ali, Shahdara,
              Delhi-32

                                                           ...Petitioners
       (By Advocate : Mr. Sachin Chauhan)


                              Versus


       1.     Sh. Rajesh Bhushan
              Secretary
              Union of India
              Ministry of Health & Family Welfare
              Nirman Bhawan, New Delhi

       2.     Sh. B.L. Sherwal
              Medical Superintendent,
              Ram Manohar Lohia Hospital,
              New Delhi

       3.     Sh. R.B. Khushwaha
              The Dy. Director (Admn.)
              Ram Manohar Lohia Hospital,
              New Delhi

                                               ...Respondents/Contemnors

        (By Advocate: Mr. Gyanendra Singh, Respondent No. 2 and 3 in
                      person)
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                                                                C.P. No.90/2022
Item No. 79

                                   ORDER (ORAL)

Hon'ble Mr. R.N. Singh, Member (J) Mr. Sachin Chauhan, learned counsel for the petitioners submits that subsequent to the order dated 27.07.2022 of this Tribunal, the respondents have complied with the order.

2. Mr. Gyanendra Singh, learned counsel appearing for the respondents submits that both Respondents No. 2 and 3 are present in Court. He invites our attention to the para 9 of the affidavit dated 25.07.2022, filed by Respondent No. 2, a copy of which has been placed on record. Para 9 of the said affidavit reads as under :

"That the respondents as soon as have realized their bonafide mistake to discontinue the service of the applicants as LDCs, they have taken the remedial measures to withdraw their office order dated 28.02.2022 vide which the services of the applicants were discontinued. Further, the applicants are directed to re- join their services immediately at the respondents' department in order to give full and complete compliance to the order dated 27-07-2016 passed by the Hon'ble Tribunal. A true copy of the order dated 23.07.2022 bearing file no. 2487/2016 RMLH (HA-1) is annexed a marked herewith as annexure-CP-R-2."

3. We have heard the learned counsels for the parties.

4. In view of the aforesaid, we are satisfied of the compliance of directions of this Tribunal. 5 C.P. No.90/2022 Item No. 79

5. Accordingly, the present C.P. is closed.

6. Notices are discharged.

       (Tarun Shridhar)                                  (R.N. Singh)
         Member (A)                                       Member (J)


       /NISHA/