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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(xiv) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(xiv)to discharge such other functions as may be prescribed or as are incidental, supplemental or consequential to any of the functions conferred on it under this Act.